Supreme Court - Daily Orders
Shyam Lal vs State Of U.P. &Amp Ors. on 3 August, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.38 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17567/2012
(Arising out of impugned final judgment and order dated 09/02/2012
in MWP No. 31103/2009 passed by the High Court Of Judicature at
Allahabad)
SHYAM LAL & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(With interim relief and office report)
Date : 03/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. P. K. Jain,Adv.
Mr. Saurabh Jain,Adv.
Mr. P.K. Goswami,Adv.
Mr. S.P. Singh Rathore,Adv.
Mr. Sudhakar Dwivedi,Adv.
Mr. Uday Prakesh Yadav,Adv.
For Respondent(s) Mr. S.R. Singh,Sr.Adv.
Mr. Ardhendumauli Kumar Prasad,Adv.
Mr. Ram Kishore Singh Yadav,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioners and perused the relevant material.
We do not find any legal and valid ground for interference. The special leave petition is dismissed.
Signature Not Verified(MADHU BALA) (ASHA SONI) Digitally signed by Madhu Bala Date: 2015.08.04 COURT MASTER COURT MASTER 16:10:27 IST Reason: