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Delhi High Court - Orders

Bhimal Ram vs Irctc & Anr on 27 April, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~47
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 4269/2025
                                    BHIMAL RAM                                                                      .....Petitioner
                                                                  Through:            Mr Manindra Dubey Adv and Mr
                                                                                      Sudhakar Dubey Adv.

                                                                  versus

                                    IRCTC & ANR.                                                   .....Respondents
                                                                  Through:            Mr Varun Dev Mishra and Ms Kirti
                                                                                      Lal, Advs. for R-2.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                  ORDER

% 27.04.2026 List for hearing on 27.10.2026.

PURUSHAINDRA KUMAR KAURAV, J APRIL 27, 2026/p This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/04/2026 at 21:42:00