Delhi High Court - Orders
Bhimal Ram vs Irctc & Anr on 27 April, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4269/2025
BHIMAL RAM .....Petitioner
Through: Mr Manindra Dubey Adv and Mr
Sudhakar Dubey Adv.
versus
IRCTC & ANR. .....Respondents
Through: Mr Varun Dev Mishra and Ms Kirti
Lal, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 27.04.2026 List for hearing on 27.10.2026.
PURUSHAINDRA KUMAR KAURAV, J APRIL 27, 2026/p This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/04/2026 at 21:42:00