Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 64 in The State Bank Of India (Subsidiary Banks) Act, 1959 64. Amendment of certain enactments. [Repealed by Repealing and Amendment Act, 1964 (52 of 1964), S.2 and Sch. I (29-12-1964.)]
