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Patna High Court - Orders

Sajiya Parveen vs Khushnoor Alam on 4 July, 2014

Author: Rakesh Kumar

Bench: Rakesh Kumar

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Miscellaneous Jurisdiction Case No.2575 of 2013
                                                           In
                                       Matrimonial Reference No. 392 of 2012
                     ======================================================
                     Sajiya Parveen
                                                                         .... .... Petitioner/s
                                                        Versus
                     Khushnoor Alam
                                                                        .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr.
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
                     ORAL ORDER
                                                 -----------------

3       04-07-2014

Today again on call, none appeared on behalf of the petitioners either to press this petition or to make a prayer for adjournment. Yesterday also, there was non-appearance.

The petition stands dismissed due to non-prosecution.

(Rakesh Kumar, J) NKS/-

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