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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(k)" Fund" means the Building and Other Construction Workers' Welfare Fund of a Board constituted under sub- section (1) of section 24;