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[Cites 0, Cited by 10] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Securities and Exchange Board of India Act, 1992

(2)The Fund shall be applied for meeting—
(a)the salaries, allowances and other remuneration of the members, officers and other employees of the Board;
(b)the expenses of the Board in the discharge of its functions under section 11;
(c)the expenses on objects and for purposes authorised by this Act.