Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Andhra Pradesh - Subsection Section 27(2)(x) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020 (x)Form of report of result of the analysis under section 18 and the fees payable in respect of such report;