Section 2 in The Orissa Clinical Establishments (Control and Regulation) Rules, 1994
2. They shall come into force on such date as the State Government may by notification appoint, [w.e.f. 1.10.1994] [Published vide Orissa Gazette Extraordinary No, 1182/1.10.1994-Notification. No. 47/94/26.9.1994.].
