Supreme Court - Daily Orders
Commissioner Of Central Excise Lucknow vs M/S. Nps Power Industries on 14 December, 2018
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.15 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 42161/2018
COMMISSIONER OF CENTRAL EXCISE LUCKNOW Petitioner(s)
VERSUS
M/S. NPS POWER INDUSTRIES Respondent(s)
(WITH IA No.174568/2018-CONDONATION OF DELAY IN FILING and IA
No.174570/2018-STAY APPLICATION)
Date : 14-12-2018 These appeals were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Aman Lekhi, ASG
Ms. Nisha Bagchi, Adv.
Mr. Shekhar Vyas, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.12.14 16:57:09 IST Reason: