Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107B] [Entire Act] State of West Bengal - Subsection Section 107B(4) in The Cess Act, 1880 (4)"cess-free land" means all land in respect of which, in accordance with the provisions of section 107-C, no cess shall be payable;
