Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(b) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(b)to offer advice on any matter which may be referred to it by the Government, the Board and the Cane Commissioner; especially in respect of the regulation of the purchase of cane, and to advise the Cane Commissioner with regard to the cane estimate submitted under section 10 of the Act and assigning of the area from which the cane may be purchased ;