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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)In the case of non-completion of search and seizure operation, the Supervisory Authority may also make arrangement, by way of mounting a guard and sealing of the premises to prevent any tampering with such material object.