Andhra Pradesh High Court - Amravati
M/S. Zuari Cement Ltd., vs Commissioner Of Central Tax, on 6 February, 2025
Author: B Krishna Mohan
Bench: B Krishna Mohan
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE: C.E.A.No.10 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
3. 06.02.2025 BKM, J & VN, J For filing reply by the learned counsel for the appellant, list on 20.02.2025.
_________ BKM, J _________ VN, J PGT