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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(i) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(i)A Bond issued in the form of promissory note shall be transferable by endorsement and delivery like a promissory note payable to order.