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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(2)The question so received shall be numbered serially by the Chief Executive Officer in the order of their date of receipt and shall be inserted in the agenda of the meeting in the order of their serial number.