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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7)(c) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(c)to appear before the Investigating Authority personally when required to do so under sub-section (5) or to answer any question which is put to him by the Investigating Authority in pursuance of that sub-section; or