[Cites 0, Cited by 0]
[Section 15]
[Entire Act]
State of Tamilnadu - Subsection
Section 15(1) in The Chennai Metropolitan Water Supply and Sewerage Board's Water Supply Charges (Levy and Collection) Regulations, 1982
| Purpose/ Glass | Water charges per month | Sewerage charges per month | Frequency of billing |
| (1) | (2) | (3) | (4) |
| Class I - Domestic- | |||
| A. Domestic Residential | Rs. 40 p.m. (including sewerage charges) | - | Half yearly |
| B. Domestic | Rs. 330 p.m. (including sewerage charges) | ||
| Non-Residential Bigger | |||
| Establishments like sewerage charges) | - | Half yearly | |
| Hotels Lodges and | |||
| Cinema Theatres | |||
| Class II - Commercial | |||
| Small establishments like shops | Rs. 165 p.m. (including sewerage charges) | - | Half yearly |
| Class III - Industrial- | |||
| Miscellaneous | Rs. 330 p.m. (including sewerage charges) | - | Half yearly |
| Class IV - Public Authority- | |||
| A. Public Offices. | Rs. 165 p.m. (including sewerage charges) | - | Half yearly |
| B. Government Hospital | Rs. 165 p.m. (including sewerage charges) | - | Half yearly |
| Class V - Public Supply- | |||
| A. Tube well pumps or Mark II group | Rs. 40 per Pump | Rs. 10 per Pump | Quarterly |
| Class VI - Sewerage Services Charges -(Where there is only sewer connection) | |||
| A. (i) Domestic Residential premises (other thanFlats or) Block or line of Houses) | Rs. 20 p.m. per dwelling unit. | Half yearly | |
| (ii) Individual Flats or House in a Block offlats or line of houses respectively used wholly for residentialpurposes. | Rs. 20 p.m. per flat. | Half yearly | |
| (iii) Individual Flats or House in a Block offlats or line of houses respectively used for other thanresidential purposes. | Rs. 50 p.m per flat. | Half yearly | |
| B. Other Than Domestic | Rs. 50 p.m. per unit | Half yearly |