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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Mizoram - Subsection

Section 40(l) in Mizoram Police Act, 2011

(l)to collect intelligence relating to matters affecting public peace, and all kind of crimes including social offences, communalism, extremism, terrorism and other matters relating to national security, and disseminate the same to all concerned agencies, besides acting, as appropriate on it themselves.