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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5)(d) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(d)The date or dates on which a poll shall, be taken, which or first of which shall be a date not earlier than the tenth day after the last date for withdrawal of the candidature.