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[Cites 0, Cited by 38] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19) in The Tamil Nadu Co-Operative Societies Act, 1983

(19)"officer" includes a president, vice-president, managing director, secretary, assistant secretary, member of board and any other person empowered under the rules or the bye-laws to give directions in regard to the business of the registered society;