Madhya Pradesh High Court
Smt. Salita vs M/S Transcon Fret Carrier System Pvt. ... on 16 March, 2016
MA No.338/ 2016 1610312016 Issue notice on the question of admission as well as IA No. 1500/2016 to the respondents, on payment of PF within seven
days.
List the matter on 29-07-2016. Record be requisitioned. (s. c. SHARMA) JUDGE