Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2)(d) in The Jammu and Kashmir Extraction of Resin Act, 1988

(d)form of permit to be granted for transportation of resin within the State and the authority competent to grant such permit;