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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Uttar Pradesh - Subsection

Section 127(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)no chain or loose gear made of high tensile steel or alloy steel is subjected to any form of heat treatment except where such treatment is necessary for the purpose of repair of such chain or loose gear and that such repair is made under the direction of competent person;