Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 1 in The Societies Registration (Maharashtra) Rules, 1971

1. Short title and extent.

(1)These rules may be called the Societies Registration (Maharashtra) Rules, 1971.
(2)They extend to the whole of the State of Maharashtra.