Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Gujarat - Section Section 128 in The Gujarat Municipalities Act, 1963 128. [Power to keep account current with person, firm or public body in lieu of levying octroi on introduction of goods.
