Supreme Court - Daily Orders
Vinod Kumar And Ors. vs Union Of India . on 17 July, 2023
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.53 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22241-
22242/2016
(Arising out of impugned final judgment and order dated 30-03-2016
in CMWP No. 42692/2001 30-03-2016 in CMWP No. 42688/2001 passed by
the High Court Of Judicature At Allahabad)
VINOD KUMAR AND ORS. Petitioner(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
(IA No.94066/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 94066/2017 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Ajay Veer Singh, Adv.
Ms. Divya Garg, Adv. (V.C.)
Mr. Uday Ram Bokadia, Adv.
Mr. Shubham Singh Tomar, Adv.
Ms. Nikita Sharma, Adv.
Mr. Atit Jain, Adv.
Mr. Ajay Jain, Adv.
Mr. Sonal Jain, AOR
For Respondent(s) Mr. Amrish Kumar, AOR
Mrs. Sakshi Kakkar, Adv.
Mr. Sandeep Kumar Mahapatra, Adv.
Mrs. Swarupama Chaturvedi, Adv.
Mr. K Parameshwaran, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request made by the learned counsel for the petitioners, the matters are adjourned for two Signature Not Verified weeks.
Digitally signed by SONIA BHASIN Date: 2023.07.19 10:08:10 IST Reason:(SONIA BHASIN) (RANJANA SHAILEY) COURT MASTER (SH) COURT MASTER (NSH)