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[Cites 0, Cited by 0] [Section 376(4)] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(4)(b) in The Income Tax Act, 2025

(b)to proceed as per section 362(2) or section 365(2)(b), if no such acceptance is received irrespective of anything in section 362(3) or section 365(2)(a).