Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The Information Technology (Electronic Service Delivery) Rules, 2011

(n)"signing authority" means an authority empowered under any Act, rules, regulations or Order of the appropriate Government to issue a certificate.