Section 178(1)(b) in The Navy (Pay And Allowances) Regulations, 1966

[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(1)(b) in The Navy (Pay And Allowances) Regulations, 1966

(b)Charge certificate allowance--

(i)Lower rate-at Rs. 50 per mensem;

(ii)Higher rate---at Rs. 75 per mensem;

(iii)Special rate-at Rs. 90 per mensem.]