Section 24(2)(a) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(a) in The U.P. Electricity Reforms Act, 1999

(a)the financial principles and their application provided in Sections 46, 57 and 57-A of the Electricity (Supply) Act, 1948 and in the Sixth Schedule thereto;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 24(2)(a) in The U.P. Electricity Reforms Act, 1999