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State of Rajasthan - Section

Section 30 in The Manual of Departmental Orders

30.

When officers receive permission to visit works out of their Divisions or circles, flying visits only should be made, and camps should not be taken. Actual travelling expenses only, subject to the limit of travelling allowance ordinarily admissible should be drawn for journeys to and from the works visited.Carriage of Means of Conveyance and Camp equipage by R.L.