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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(k) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(k)"Qualifying Examination" means the minimum eligibility qualification or its equivalent prescribed by the concerned statutory authority for taking admission in 1st year of the medical course;