Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ismail on 2 November, 2015
MCRC-18774-2015 (THE STA TE 0F MADH YA PRADESH Vs ISMAIL) 02--11--2015 Shri A.K.Singh, learned panel lawyer for the State/applicant.
Record of the Court below be requisitioned and list the application alongwith the record.
(RAVI SHANKAR J HA) JUDGE