Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Tamilnadu - Subsection Section 64(1)(c) in Tamil Nadu Pension Rules, 1978 (c)Whether the Head of Office is not the pension sanctioning authority, he shall obtain the orders of such authority in Form 5.