Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Meghalaya - Subsection Section 9(3)(viii) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (viii)to carry out such other functions as may be assigned by the State Council, from time to time.