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State of Odisha - Section

Section 33 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

33. Drawal to be noted in the Personal Ledger Account.

- The fact of drawal and transfer credit of the amount shall be noted in Columns 10 and 11 of the Personal Ledger Account maintained in Form No.5 by quoting the T.V. No., Chalan No. and date.