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State of Uttar Pradesh - Section

Section 3 in U.P. Zila Panchayats (Security Of Employees) Regulations, 1975

3. Amount of security.

- The amount of security to be furnished by the employees shall be as prescribed hereunder and shall be made in the name of the Adhyaksha with his prior approval :
      Rs.
(1) Cashier 5000.00
(2) Accountant 2000.00
(3) Store Keeper 5000.00
(4) Compounders of the Hospitals 500.00
(5) Work Agent/Tax Collector 2000.00
(6) Postage Stamps Clerk 100.00
(7) Tax Inspector 5000.00
(8) Sanitary Inspector 1000.00
(9) Overseer/Surveyor/Draftsman entrusted with stores. 2000.00
(10) Pound Moharrir/Pound-Keeper 200.00
(11) Chowkidar of Dak Bungalows 500.00