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State of Uttar Pradesh - Section
Section 3 in U.P. Zila Panchayats (Security Of Employees) Regulations, 1975
3. Amount of security.
- The amount of security to be furnished by the employees shall be as prescribed hereunder and shall be made in the name of the Adhyaksha with his prior approval :| Rs. | |||
| (1) | Cashier | 5000.00 | |
| (2) | Accountant | 2000.00 | |
| (3) | Store Keeper | 5000.00 | |
| (4) | Compounders of the Hospitals | 500.00 | |
| (5) | Work Agent/Tax Collector | 2000.00 | |
| (6) | Postage Stamps Clerk | 100.00 | |
| (7) | Tax Inspector | 5000.00 | |
| (8) | Sanitary Inspector | 1000.00 | |
| (9) | Overseer/Surveyor/Draftsman entrusted with stores. | 2000.00 | |
| (10) | Pound Moharrir/Pound-Keeper | 200.00 | |
| (11) | Chowkidar of Dak Bungalows | 500.00 |