Himachal Pradesh High Court
Rajinder Bindra vs The State Of Himachal on 9 August, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajinder Bindra versus The State of Himachal Pradesh & ors.
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CWPOA No.6939 of 2020 09.08.2024 Present: Mr. Shubham Sharma, Advocate, for the petitioner.
Mr. P.K. Nadda, Additional Advocate General, for the respondents-State.
Reply stands filed. Rejoinder thereto, as r to prayed, be filed within two weeks.
List for consideration after three weeks.
(Vivek Singh Thakur) Judge (Ranjan Sharma) August 09, 2024 Judge (Shivender) ::: Downloaded on - 09/08/2024 20:38:52 :::CIS