Himachal Pradesh High Court
Vinay Anand vs . State Of H.P. & Ors on 15 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Vinay Anand Vs. State of H.P. & ors .
CWP No. 987 of 2023 15.3.2023 Present: Mr. J.P. Sharma, Advocate, for the petitioner.
Mr. I.N. Mehta and Mr. Yash Wardhan Chauhan, Senior Additional Advocates General, Ms. Sharmila Patial, Additional Advocate General, Ms. Priyanka Chauhan, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents State.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No. 2.
Learned counsel for the petitioner states that he has filed an application for amendment. However, the same is not on record. Be traced and place on record by the next date of hearing. List on 22.3.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March15, 2023 (kalpana) ::: Downloaded on - 15/03/2023 20:37:34 :::CIS