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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 14(3)(c) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(c)such other documents or information as may be specified by the Act or the rules and regulations made thereunder.