Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1) in The Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977

(1)If possible before the body is cut down or removed, the strangulating medium should be noted and any lividity of face, especially of lips and eyelids, any projection of the eyes, the state of the tongue whether enlarged and protruded or compressed between the lips, the escape of any fluid from the nostrils or mouth and the direction of its flow.