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[Cites 0, Cited by 0] [Section 364(2)] [Section 364] [Entire Act]

State of Nagaland - Subsection

Section 364(2)(h) in Nagaland Municipal Act, 2001

(h)Requirements of parts of buildings including plinth habitable room, kitchen, pantry, bathroom and water closet, loft, ledge, mezzanine floor, store room, Garage, roof, basement, chimney, lighting and ventilation of room, parapet, wells, septic tanks, boundary wall and leach pit;