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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(5) in Assam Land Grabbing (Prohibition) Act, 2010

(5)The Special Tribunal shall, before passing an order under this Act give to the land grabber an opportunity of making his representation or of adducing evidence, if any, in this regard, and consider every such representation and evidence.