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Meghalaya High Court

Shri. Thwingland Lyngkhoi vs . Khadc on 21 June, 2018

Author: S.R. Sen

Bench: S.R. Sen

Serial No. 4
Regular List
                            HIGH COURT OF MEGHALAYA
                                AT SHILLONG

  WP(C) No. 60 of 2017
                                                        Date of Order: 21.06.2018
  Shri. Thwingland Lyngkhoi                 Vs.          KHADC
  Coram:
                       Hon'ble Mr. Justice S.R. Sen, Judge
  Appearance:
  For the Petitioner                 :      Mr. N.D. Chullai, Sr. Adv.
                                            With Mr. B. Khyriem, Adv.
  For the Respondent(s)              :      Ms. P.S. Nongbri, Adv (For R 1 to 3)

Mr. M.L. Nongpiur, Adv. (For R 4) Mr. W.S. Gayang, Adv. (For R 5 & 6)

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No It appears that till date the respondents have not filed their respective counter affidavits. They are directed to file their counter affidavits within 2(two) weeks as a last chance.

List this matter after 2(two) weeks for counter affidavit and further order.

(S.R. Sen) Judge Meghalaya 21.06.2018 "D. Nary, PS"