Meghalaya High Court
Shri. Thwingland Lyngkhoi vs . Khadc on 21 June, 2018
Author: S.R. Sen
Bench: S.R. Sen
Serial No. 4
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C) No. 60 of 2017
Date of Order: 21.06.2018
Shri. Thwingland Lyngkhoi Vs. KHADC
Coram:
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner : Mr. N.D. Chullai, Sr. Adv.
With Mr. B. Khyriem, Adv.
For the Respondent(s) : Ms. P.S. Nongbri, Adv (For R 1 to 3)
Mr. M.L. Nongpiur, Adv. (For R 4) Mr. W.S. Gayang, Adv. (For R 5 & 6)
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No It appears that till date the respondents have not filed their respective counter affidavits. They are directed to file their counter affidavits within 2(two) weeks as a last chance.
List this matter after 2(two) weeks for counter affidavit and further order.
(S.R. Sen) Judge Meghalaya 21.06.2018 "D. Nary, PS"