Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Rajasthan - Section

Section 5 in Agriculture University, Jodhpur Act, 2013

5. Objects of the University.

- The University shall have the following objects, namely:-
(a)making provision for imparting education in different branches of study, particularly Agriculture, Horticulture, Fisheries, Forestry, Agricultural Engineering, Home Science, basic science and other allied branches of learning and scholarship;
(b)furthering the advancement of learning and conducting of research, particularly in agriculture and other allied sciences;
(c)undertaking the extension education of such sciences and technologies specially for the rural people of the State; and
(d)such other objects as the University may from time to time determine.