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Gujarat High Court

M/S Venkateshwar Infra Through Partner ... vs Chief Engineer (Airforce) on 25 June, 2021

Author: Ashutosh J. Shastri

Bench: Ashutosh J. Shastri

      C/IAAP/69/2021                              ORDER DATED: 25/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/PETN. UNDER ARBITRATION ACT NO. 69 of 2021

==========================================================
      M/S VENKATESHWAR INFRA THROUGH PARTNER SHRIKISAN
                      BHAGULAL LOHIYA
                            Versus
                  CHIEF ENGINEER (AIRFORCE)
==========================================================
Appearance:
MS HETVI H SANCHETI(5618) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI

                           Date : 25/06/2021

                             ORAL ORDER

Heard learned advocate Ms. Hetvi Sancheti for the petitioner. Notice, returnable on 30.07.2021. Direct service is permitted.

(ASHUTOSH J. SHASTRI, J) cmk Page 1 of 1 Downloaded on : Sat Jun 26 04:25:22 IST 2021