Gujarat High Court
M/S Venkateshwar Infra Through Partner ... vs Chief Engineer (Airforce) on 25 June, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/IAAP/69/2021 ORDER DATED: 25/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 69 of 2021
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M/S VENKATESHWAR INFRA THROUGH PARTNER SHRIKISAN
BHAGULAL LOHIYA
Versus
CHIEF ENGINEER (AIRFORCE)
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Appearance:
MS HETVI H SANCHETI(5618) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 25/06/2021
ORAL ORDER
Heard learned advocate Ms. Hetvi Sancheti for the petitioner. Notice, returnable on 30.07.2021. Direct service is permitted.
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