Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(3)(b) in Andhra Pradesh Motor Vehicles Taxation Act, 1963 (b)Every licence granted under Clause (a) of this sub-section shall be valid throughout the State.