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[Cites 0, Cited by 0] [Section 234B(2A)] [Section 234B] [Entire Act]

Union of India - Subsection

Section 234B(2A)(c) in The Income Tax Act, 1961

(c)where, as a result of an order under sub-section (6B) of section 245D, the amount on which interest was payable under clause (b) has been increased or reduced, as the case may be, the interest shall be increased or reduced accordingly.]