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State of Uttar Pradesh - Section

Section 610 in The General Rules (Civil), 1957

610. Inspection of subordinate courts by District Judges.

- Every District Judge shall inspect his subordinate courts and offices and also his own office at least once a year.Note 1. - Instructions for such inspection are given in G.L. 355/H of 51-1-1924 for the help of District Judges who may supplement them with other information appearing to them necessary and proper.Note 2. - The High Court looks to the District Judges for correct information about Subordinate Judicial Officers, ability, control over judicial work and control over their offices.A report of such inspections shall be sent to the High Court.