Supreme Court - Daily Orders
Commissioner Of Income Tax Iv vs Magna Infotech Pvt Ltd on 13 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.35 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..CC No(s).16339/2014
(Arising out of impugned final judgment and order dated 20/02/2014
in ITA No. 74/2014 passed by the High Court Of A.P. At Hyderabad)
COMMISSIONER OF INCOME TAX IV, HYDERABAD Petitioner(s)
VERSUS
MAGNA INFOTECH PVT LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 13/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Rupesh Kumar, Adv.
Ms. Aparajita Singh Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with Civil Appeal No.8492 of 2013.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.10.15 12:16:44 IST Reason: