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Supreme Court - Daily Orders

Commissioner Of Income Tax Iv vs Magna Infotech Pvt Ltd on 13 October, 2014

Bench: Chief Justice, Madan B. Lokur, A.K. Sikri

  ITEM NO.35                             COURT NO.1                 SECTION IIIA

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)..CC                  No(s).16339/2014

  (Arising out of impugned final judgment and order dated 20/02/2014
  in ITA No. 74/2014 passed by the High Court Of A.P. At Hyderabad)

  COMMISSIONER OF INCOME TAX IV, HYDERABAD                          Petitioner(s)

                                                 VERSUS

  MAGNA INFOTECH PVT LTD                                             Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)

  Date : 13/10/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                Mr. Rupesh Kumar, Adv.
                                   Ms. Aparajita Singh Adv.
                                   Mrs. Anil Katiyar,Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Notice.

Tag with Civil Appeal No.8492 of 2013.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.10.15 12:16:44 IST Reason: